Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(1) in Bihar Tax on Professions, Trades, Callings and Employments Act, 2011 (1)Every employer registered under this Act and every enrolled person shall furnish such returns in such form and manner and for such period as may be prescribed.
