Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Chairman, National Technical Research ... vs Lt. Col (Retd.) Rajvir Singh & Anr on 25 July, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~21
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 6287/2017 & CM APPL. 26054/2017
                              CHAIRMAN, NATIONAL TECHNICAL RESEARCH
                              ORGANIZATION (NTRO) & ORS                 ..... Petitioners
                                           Through: Mr. Vikram Jetly, CGSC with Ms.
                                                    Shreya Jetly, Advocate

                                                   versus

                              LT. COL (RETD.) RAJVIR SINGH & ANR                    ..... Respondents
                                                   Through:   Mr. M.K. Bhardwaj and Ms. Alisha
                                                              Saini, Advocates
                              CORAM:
                              HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                              HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                           ORDER

% 25.07.2022

1. No time left.

2. Renotify on 29.08.2022.

3. Interim order to continue till the next date of hearing.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J JULY 25, 2022/ 'yg' Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:29.07.2022 16:20:56