Delhi High Court - Orders
Chairman, National Technical Research ... vs Lt. Col (Retd.) Rajvir Singh & Anr on 25 July, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6287/2017 & CM APPL. 26054/2017
CHAIRMAN, NATIONAL TECHNICAL RESEARCH
ORGANIZATION (NTRO) & ORS ..... Petitioners
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate
versus
LT. COL (RETD.) RAJVIR SINGH & ANR ..... Respondents
Through: Mr. M.K. Bhardwaj and Ms. Alisha
Saini, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 25.07.2022
1. No time left.
2. Renotify on 29.08.2022.
3. Interim order to continue till the next date of hearing.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J JULY 25, 2022/ 'yg' Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:29.07.2022 16:20:56