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State of Tamilnadu - Section

Section 8 in The Tamil Nadu Village Servants Service Rules, 1980

8. General qualification relating to age.

(1)No person shall be eligible for appointment to the post of a Village Servant, unless he has completed the age of twenty-one years and has not completed the age of forty years on the date noticed as the last date for the receipt of application:Provided that in case of candidates belonging to Schedule Castes and Schedule Tribe, the upper age limit shall be forty-five years.