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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(1) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(1)It shall be the duty of the Board to encourage, organize, develop and regulate Khadi and Village industries and perform such functions as the Government may prescribe from time to time.