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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(2)(i) in Telangana Medical Practitioners Registration Act, 1968

(i)in section 2, after the words "all the territories" the words "comprised in the State of Andhra Pradesh and all the other territories" shall be substituted.