Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 076] [Entire Act] State of Maharashtra - Subsection Section 076(3) in The Maharashtra Shops and Establishments Act, 1948 (3)No employee shall required toallow to work in any establishment for more than 9 hours in anyday and 48 hours be in any week.
