Section 168(2)(a) in Rajasthan Civil Services (Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 168(2)] [Section 168] [Entire Act]

State of Rajasthan - Subsection

Section 168(2)(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)

(i)every nomination for the payment of death-cum-retirement gratuity, and

(ii)every form regarding the details of family of a Government servant for the purpose of Family Pension.