Bombay High Court
Dinkar Ramchandra Thorat vs Mahatma Phule Krishi Vidyapeeth Rahuri ... on 20 August, 2025
Author: Manish Pitale
Bench: Manish Pitale
DPT-20-08-2025.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
Matters adjourned due to paucity of time
....
Mr. A. B. Girase, G.P., Mr. S. D. Ghayal, Addl.G.P., Mr. S. K. Tambe,
Addl.G.P., Mr. S. P. Sonpawale, Mr. V. M. Kagne, Mr. R. K. Ingole, Ms Saie
S. Joshi, Ms Neha B. Kamble, Mr. S. V. Hange, AGPs for Respondents/State
....
CORAM : MANISH PITALE AND
Y. G. KHOBRAGADE, JJ.
DATE : 20.08.2025 PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
Matters Date 1027 WRIT PETITION NO. 7583 OF 2013 1028 WRIT PETITION NO. 15236 OF 2017 WITH CIVIL APPLICATION NO. 9911 OF 2023 16.10.2025 IN WP/15236/2017 In Urgent admission 1029 WRIT PETITION NO. 1743 OF 2019 category 1030 WRIT PETITION NO. 751 OF 2021 1031 WRIT PETITION NO. 1169 OF 2021 1032 WRIT PETITION NO. 1597 OF 2021 1033 WRIT PETITION NO. 1797 OF 2021 1035 WRIT PETITION NO. 7500 OF 2021 1036 WRIT PETITION NO. 7792 OF 2021 1037 WRIT PETITION NO. 12058 OF 2021 1038 WRIT PETITION NO. 12852 OF 2021 1039 WRIT PETITION NO. 2031 OF 2023 1040 WRIT PETITION NO. 3159 OF 2023 1041 WRIT PETITION NO. 4542 OF 2023 17.10.2025 1042 WRIT PETITION NO. 4678 OF 2023 In urgent admission 1043 WRIT PETITION NO. 5242 OF 2023 category WITH WRIT PETITION NO. 2300 OF 2023 WITH WRIT PETITION NO. 2957 OF 2017 1 of 5 (( 2 )) DPT-20-08-2025 1044 WRIT PETITION NO. 6206 OF 2023 17.10.2025 1045 WRIT PETITION NO. 6611 OF 2023 In urgent admission 1046 WRIT PETITION NO. 7517 OF 2023 category 1047 WRIT PETITION NO. 8530 OF 2023 1048 WRIT PETITION NO. 9195 OF 2023 1049 WRIT PETITION NO. 10377 OF 2023 1050 WRIT PETITION NO. 12046 OF 2023 1051 WRIT PETITION NO. 13465 OF 2023 1052 WRIT PETITION NO. 13638 OF 2023 1053 WRIT PETITION NO. 14108 OF 2023 1054 WRIT PETITION NO. 14371 OF 2023 1055 WRIT PETITION NO. 14398 OF 2023 1056 WRIT PETITION NO. 14592 OF 2023 WITH WRIT PETITION NO. 3069 OF 2024 WITH WRIT PETITION NO. 3043 OF 2024 WITH WRIT PETITION NO. 3082 OF 2024 03.11.2025 WITH In urgent admission WRIT PETITION NO. 3083 OF 2024 category WITH WRIT PETITION NO. 3702 OF 2024 WITH WRIT PETITION NO. 5672 OF 2024 WITH WRIT PETITION NO. 5649 OF 2024 WITH WRIT PETITION NO. 5698 OF 2024 WITH WRIT PETITION NO. 5655 OF 2024 WITH WRIT PETITION NO. 5651 OF 2024 WITH WRIT PETITION NO. 14981 OF 2023 1057 WRIT PETITION NO. 14626 OF 2023 1058 WRIT PETITION NO. 14748 OF 2023 1059 WRIT PETITION NO. 15263 OF 2023 1060 WRIT PETITION NO. 15584 OF 2023 04.11.2025 1061 WRIT PETITION NO. 330 OF 2025 In urgent admission 1062 WRIT PETITION NO. 402 OF 2025 category 1064 WRIT PETITION NO. 3147 OF 2025 1065 WRIT PETITION NO. 5616 OF 2025 1066 WRIT PETITION NO. 5808 OF 2025 1067 PUBLIC INTEREST LITIGATION NO. 23 OF 2017 2 of 5 (( 3 )) DPT-20-08-2025 1068 PUBLIC INTEREST LITIGATION NO. 105 OF 2018 04.11.2025 In urgent admission category 1069 WRIT PETITION NO. 9526 OF 2015 WITH WRIT PETITION NO. 637 OF 2015 WITH CIVIL APPLICATION NO. 2186 OF 2019 IN WP/637/2015 1070 WRIT PETITION NO. 9797 OF 2015 WITH 06.11.2025 CIVIL APPLICATION NO. 9169 OF 2022 In due admission IN WP/9797/2015 category 1071 WRIT PETITION NO. 13205 OF 2017 1072 WRIT PETITION NO. 557 OF 2019 1073 WRIT PETITION NO. 8090 OF 2019 1074 WRIT PETITION NO. 11018 OF 2019 1075 WRIT PETITION NO. 13337 OF 2019 1076 WRIT PETITION NO. 15417 OF 2019 1077 WRIT PETITION NO. 1801 OF 2021 1078 WRIT PETITION NO. 3163 OF 2021 1079 WRIT PETITION NO. 4593 OF 2021 1080 WRIT PETITION NO. 5442 OF 2021 1081 WRIT PETITION NO. 5759 OF 2023 1082 WRIT PETITION NO. 8568 OF 2023 1083 WRIT PETITION NO. 8992 OF 2023 1084 WRIT PETITION NO. 11964 OF 2023 07.11.2025 WITH In due admission WRIT PETITION NO. 11965 OF 2023 category 1085 WRIT PETITION NO. 12309 OF 2023 1086 WRIT PETITION NO. 12790 OF 2023 1087 WRIT PETITION NO. 14623 OF 2023 1088 WRIT PETITION NO. 15222 OF 2023 1089 WRIT PETITION NO. 15444 OF 2023 1090 WRIT PETITION NO. 15446 OF 2023 1091 WRIT PETITION NO. 15447 OF 2023 1092 WRIT PETITION NO. 15448 OF 2023 1093 WRIT PETITION NO. 15449 OF 2023 1094 WRIT PETITION NO. 15450 OF 2023 10.11.2025 1095 WRIT PETITION NO. 19 OF 2025 In due admission 1096 WRIT PETITION NO. 160 OF 2025 category WITH WRIT PETITION NO. 181 OF 2025 1097 WRIT PETITION NO. 710 OF 2025 1098 WRIT PETITION NO. 762 OF 2025 3 of 5 (( 4 )) DPT-20-08-2025 1099 WRIT PETITION NO. 780 OF 2025 1100 WRIT PETITION NO. 988 OF 2025 1101 WRIT PETITION NO. 1182 OF 2025 1102 WRIT PETITION NO. 1185 OF 2025 1103 WRIT PETITION NO. 1187 OF 2025 1104 WRIT PETITION NO. 1188 OF 2025 1105 WRIT PETITION NO. 1189 OF 2025 1106 WRIT PETITION NO. 1190 OF 2025 1107 WRIT PETITION NO. 1198 OF 2025 1108 WRIT PETITION NO. 1199 OF 2025 1109 WRIT PETITION NO. 1200 OF 2025 11.11.2025 1110 WRIT PETITION NO. 1201 OF 2025 In due admission 1111 WRIT PETITION NO. 1202 OF 2025 category 1112 WRIT PETITION NO. 1203 OF 2025 1113 WRIT PETITION NO. 1204 OF 2025 1114 WRIT PETITION NO. 1205 OF 2025 1115 WRIT PETITION NO. 1206 OF 2025 1116 WRIT PETITION NO. 1207 OF 2025 1117 WRIT PETITION NO. 1208 OF 2025 1118 WRIT PETITION NO. 1259 OF 2025 1119 WRIT PETITION NO. 1393 OF 2025 1120 WRIT PETITION NO. 1450 OF 2025 12.11.2025 1121 WRIT PETITION NO. 2004 OF 2025 In due admission 1122 WRIT PETITION NO. 2680 OF 2025 category 1123 WRIT PETITION NO. 2903 OF 2025 1125 WRIT PETITION NO. 4519 OF 2025 1126 WRIT PETITION NO. 5380 OF 2025 1127 WRIT PETITION NO. 5594 OF 2025 13.11.2025 1128 WRIT PETITION NO. 5655 OF 2025 In due admission 1129 WRIT PETITION NO. 5657 OF 2025 category 1130 WRIT PETITION NO. 5681 OF 2025 1131 WRIT PETITION NO. 5761 OF 2025 1132 WRIT PETITION NO. 5762 OF 2025 1133 WRIT PETITION NO. 5768 OF 2025 1134 WRIT PETITION NO. 5773 OF 2025 1135 WRIT PETITION NO. 5781 OF 2025 1136 WRIT PETITION NO. 6107 OF 2025 14.11.2025 1137 WRIT PETITION NO. 6396 OF 2025 In due admission 1138 WRIT PETITION NO. 7256 OF 2025 category 1139 WRIT PETITION NO. 7257 OF 2025 1140 WRIT PETITION NO. 7684 OF 2025 1141 WRIT PETITION NO. 8205 OF 2025 WITH WRIT PETITION NO. 12171 OF 2023 1142 WRIT PETITION NO. 8347 OF 2025 4 of 5 (( 5 )) DPT-20-08-2025 1143 WRIT PETITION NO. 8913 OF 2025 WITH 14.11.2025 WRIT PETITION NO. 8915 OF 2025 In due admission WITH category WRIT PETITION NO. 8598 OF 2025 1144 WRIT PETITION NO. 13882 OF 2019 26.09.2025 In due 1145 WRIT PETITION NO. 9579 OF 2023 order category
2. In several of these matters, there are office objections. As such, all office objections shall be removed before the next date.
3. The affidavit in reply / rejoinder, if any, shall also be filed on or before the next date.
4. Subject to the compliance of the above, ad-interim orders, if any passed earlier, would continue, until the next date. [ Y. G. KHOBRAGADE, J. ] [ MANISH PITALE, J. ] HRJadhav 5 of 5