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Supreme Court - Daily Orders

Uco Bank vs Ravindra Singh Sethi on 24 July, 2017

     ITEM NO.37                           REGISTRAR COURT. 1                      SECTION XV

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                         No(s).   15314/2017

     UCO BANK & ORS.                                                           Petitioner(s)

                                                       VERSUS

     RAVINDRA SINGH SETHI                                                      Respondent(s)

     ((1)Other CAQUSE TITLE OF PARTIES TO BE CORRECTED IN COMPUTER.
     (2)Non filing of brief list of dates/events. DATE OF FILING IS
     MISSING. (3)Other PAGE A TO A2 ARE NOT NUMBRED. PAGE 24-26 ARE NOT
     PAGINATED PROPERLY.(4)Annexures..............referred to in the
     petition not true copies of the documents before the court below/
     annexures not in chronological order as per list of dates. (5)Non
     filing of SLP (Civil) in Form No. 28
     with Certificate. As per Notification
     Dated 17.6.1997. RULES TO BE CORRECTED AS PER NEW NOTIFICATION IN
     SLP (6)Page no. ...... not clear / legible PAGE 198 IS MISSING.
     (7)Date of annexures............not given. P-10 (8)Non Mentioning
     of page numbers of annexures in the list of dates/in petition.
     PAGE NOS. OF ANNEXURE P-10 ARE NOT MENTIONED IN INDEX. (9)Signature
     of the Counsel/ In-person-LISTING PROFORMA IS UNSIGNED. )


     Date : 24-07-2017 This petition was called on for hearing today.

     For Petitioner(s)
                                         Aldanish Rein, AOR
                                         Mr. Vijay Pal, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Ld. Advocate, Mr. Wills Mathew, appearing on behalf of Mr. Shree Pal Singh, Advocate-on-Record submits that he will be filing vakalatnama on behalf of the sole respondent today Signature Not Verified itself and seeks time to file counter affidavit.

Digitally signed by Counter RUPAM DHAMIJA Date: 2017.07.25

affidavit be filed within four weeks.

16:31:35 IST Reason:

List again on 23.8.2017.

RAJESH KUMAR GOEL Registrar