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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3) in Purba Medinipur University Act, 2017

(3)"autonomous college" means a college affiliated to the University and enjoying academic freedom to:
(a)determine its own courses of study and syllabi:
(b)determine Rules of admission subject to the reservation policy of the State Government: and
(c)evolve methods of conducting examination and evaluation, under the guidelines and overall supervision of the University;