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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(7) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(7)"Common Good Fund" means the Andhra Pradesh Hindu Charitable and Religious Institution and Endowments Common Good Fund, or the Andhra Pradesh Charitable Institutions and Endowments Common Good Fund, as the case may be, created under sub-section (1) Section 70 ;