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Delhi High Court - Orders

Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 10 March, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~41
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 15432/2022 & CM APPL. 47958/2022 (Stay)
                                       RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS
                                       RASHI PERIPHERALS LTD.)            .....Petitioner
                                                     Through: Mr. Vineet Bhatia, Mr.
                                                               Aamnaya Mishra, Mr. Abhinav
                                                               Sharde and Mr. Keshav Garg,
                                                               Advs.
                                                     versus

                                       UNION OF INDIA AND ORS.            .....Respondents
                                                     Through: Mr. K.G. Gopalakrishnan and
                                                               Mr. Ravikant Kumar, Advs. for
                                                               R-2 & R-3.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                                            ORDER

% 10.03.2025 A request for accommodation is made on behalf of Mr. Gopalakrishnan, learned counsel representing the respondents/State Goods and Services Tax authorities, who is unable to attend to the matter today on account of indisposition.

Consequently, list again on 08.04.2025.

YASHWANT VARMA, J HARISH VAIDYANATHAN SHANKAR, J MARCH 10, 2025/RW This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 22:27:44