Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 10 March, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022 (Stay)
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS
RASHI PERIPHERALS LTD.) .....Petitioner
Through: Mr. Vineet Bhatia, Mr.
Aamnaya Mishra, Mr. Abhinav
Sharde and Mr. Keshav Garg,
Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. K.G. Gopalakrishnan and
Mr. Ravikant Kumar, Advs. for
R-2 & R-3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 10.03.2025 A request for accommodation is made on behalf of Mr. Gopalakrishnan, learned counsel representing the respondents/State Goods and Services Tax authorities, who is unable to attend to the matter today on account of indisposition.
Consequently, list again on 08.04.2025.
YASHWANT VARMA, J HARISH VAIDYANATHAN SHANKAR, J MARCH 10, 2025/RW This is a digitally signed order.
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