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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(1)(b) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(b)to carry out any specific development of the land for which permission has been obtained from the Corporation under subsection (1) of section 38,