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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(b) in West Bengal Land Reforms Rules, 1965.

(b)when the land held by a raiyat and his family has decreased in area by diluvion, partition, subdivision, acquisition or any other cause, the revenue payable for the land shall be decreased by an amount which bears the same proportion to the entire revenue demand of the land prior to such decrease in area.]