Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 84 in The M.P. Municipal Accounts Rules, 1971 84. The drawing officer shall notify to the treasury upon which he draws the number of each cheque book while he from time to time brings into use and the number of cheques it contains.
