Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tripura - Subsection Section 6(viii) in Tripura Board of Secondary Education Act, 1973 (viii)to adopt measures to promote the physical and moral wellbeing of students of recognised institution and supervise their boarding houses, health and discipline ;
