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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(n) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(n)the form, manner and content of annual and special reports to be prepared and submitted by the State Commissioner under sub-section (3) of section 72 ;