Punjab-Haryana High Court
Mahesh Kumar Chhabra vs Uttar Haryana Bijli Vitran Nigam Ltd. ... on 17 May, 2019
Author: Raj Mohan Singh
Bench: Raj Mohan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.4672 of 2018 (O&M)
Date of Decision-17.05.2019
Mahesh Kumar Chhabra ... Petitioner
Versus
Uttar Haryana Bijli Vitran Nigam Limited (UHBVNL) and
another ... Respondents
CORAM:-HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present: Mr. Rahul Jaswal, Advocate
for the petitioner.
Ms. Anupama Sharma, Advocate
for the respondents.
***
RAJ MOHAN SINGH, J.
For detailed order, see order of even date passed in CR No.4668 of 2018 titled Hem Lata Vs. Uttar Haryana Bijli Vitran Nigam Limited (UHBVNL) and another.
17.05.2019 (RAJ MOHAN SINGH)
Prince JUDGE
Whether reasoned/speaking Yes/No
Whether reportable Yes/No
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