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Punjab-Haryana High Court

Mahesh Kumar Chhabra vs Uttar Haryana Bijli Vitran Nigam Ltd. ... on 17 May, 2019

Author: Raj Mohan Singh

Bench: Raj Mohan Singh

   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH


                               CR No.4672 of 2018 (O&M)
                               Date of Decision-17.05.2019
Mahesh Kumar Chhabra                                     ... Petitioner
         Versus
Uttar Haryana Bijli Vitran Nigam Limited (UHBVNL) and
another                                   ... Respondents
CORAM:-HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present:   Mr. Rahul Jaswal, Advocate
           for the petitioner.
           Ms. Anupama Sharma, Advocate
           for the respondents.
                 ***
RAJ MOHAN SINGH, J.

For detailed order, see order of even date passed in CR No.4668 of 2018 titled Hem Lata Vs. Uttar Haryana Bijli Vitran Nigam Limited (UHBVNL) and another.





17.05.2019                                   (RAJ MOHAN SINGH)
Prince                                            JUDGE


Whether reasoned/speaking                      Yes/No
Whether reportable                             Yes/No




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