Bombay High Court
Ravi Vishwanath Ghumre vs The Divisional Joint Registrar, ... on 18 February, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp1234.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 1234/2019
Ravi Vishwanath Ghum-re
..VS..
The DJR & ors.
----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
----------------------------------------------------------------------------------------------
Shri R.D. Dhande, Advocate for the petitioner
CORAM : Z.A.HAQ, J.
DATED : 18/02/2019 Heard.
Issue notice to the respondents.
Ms. Shamsi Haider, AGP waives notice for the respondent nos. 1 and 2.
The respondents may file their reply/affidavit, if so advised, till 12/04/2019.
List the petition on 23/04/2019.
The proceedings before the respondent no. 2 - Deputy Registrar, pursuant to the order of remand, shall stand stayed until further orders.
JUDGE Ansari ::: Uploaded on - 18/02/2019 ::: Downloaded on - 18/03/2019 02:44:56 :::