Section 33(2) in First Statutes of the Jai Narayan Vyas University Jodhpur
(2)The management of the Provident Fund shall vest in the Syndicate which may, from time to time, make regulations or issue such general or special directions as may be consistent with the Statutes as to (a) the conduct of business of the Fund and (b) any matter relating to the Fund or its management or the Privileges of the depositors not herein expressly provided for, or vary or cancel any regulations made or directions given.
