Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(3) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978 (3)These rules shall be applicable to all the persons appointed to the service either before or after the promulgation of these rules.
