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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(7)The Grievance Redressal and Dispute Resolution Committee, after hearing the parties and examining the records of the case shall decide the application and pass such order as it may deem fit and proper, within ninety days from the date of receipt of the application.