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State of Punjab - Section

Section 20 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

20. Leaving examination hall without delivering answer book, destroying answer book etc.

- If a candidate leaves the examination hall without delivering his answer book to the Superintendent or any member of the Supervisory Staff and takes away the same with him, or otherwise disposes of his or any other candidate's answer book or any part thereof, inside or outside the examination hall, his result shall be cancelled and he shall be disqualified from appearing in any examination of the Board for a period which may extend to three consecutive examinations.