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Punjab-Haryana High Court

M/S United Exports vs State Of Haryana & Anr on 18 February, 2015

Bench: Rajive Bhalla, Harinder Singh Sidhu

                      IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
                                   HARYANA AT CHANDIGARH


                                                        VATAP No. 104 of 2014 (O&M)
                                                         Date of decision: 18.02.2015

           M/s United Exports
                                                                            Appellant
                                                  Vs.
           State of Haryana and another
                                                                        Respondents

           CORAM:              HON'BLE MR. JUSTICE RAJIVE BHALLA
                               HON'BLE MR. JUSTICE HARINDER SINGH SIDHU

           Present: - Mr. Sandeep Goyal, Advocate
                      for the appellant



           RAJIVE BHALLA, J (Oral)

After addressing arguments for sometime, counsel for the appellant prays that the appeal may be dismissed as withdrawn.

Ordered accordingly.

(RAJIVE BHALLA) Judge (HARINDER SINGH SIDHU) Judge February 18, 2015 Atul ATUL KUMAR TRIPATHI 2015.02.19 10:37 I attest to the accuracy and integrity of this document