Punjab-Haryana High Court
M/S United Exports vs State Of Haryana & Anr on 18 February, 2015
Bench: Rajive Bhalla, Harinder Singh Sidhu
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
VATAP No. 104 of 2014 (O&M)
Date of decision: 18.02.2015
M/s United Exports
Appellant
Vs.
State of Haryana and another
Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MR. JUSTICE HARINDER SINGH SIDHU
Present: - Mr. Sandeep Goyal, Advocate
for the appellant
RAJIVE BHALLA, J (Oral)
After addressing arguments for sometime, counsel for the appellant prays that the appeal may be dismissed as withdrawn.
Ordered accordingly.
(RAJIVE BHALLA) Judge (HARINDER SINGH SIDHU) Judge February 18, 2015 Atul ATUL KUMAR TRIPATHI 2015.02.19 10:37 I attest to the accuracy and integrity of this document