Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 3 in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009

3. Reference to Tribunal.

- Reference (petition for Arbitration) in the prescribed form shall be presented to the Registrar or an officer authorized by the Registrar in this behalf by the petitioner in person or by his duly authorized agent or advocate, during the working hours of the tribunal.