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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(a) in The Requisitioning And Acquisition Of Immovable Property Act, 1952

(a)in the case of any notice or order of a general nature or affecting a class of persons, be published in the Official Gazette; and