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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(f) in The Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975

(f)a person of Indian origin who has migrated from Pakistan, Burma, Ceylone and East African Countries of Kenya, Uganda and United Republic of Tanzania (formerly Tanayanyika and Zanzibar) with the intention of permanently settling in India :