Section 3(4)(e) in The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(e)the Chief Executive Officer, who shall be of the rank of Joint Secretary to the Government of India, Member-Secretary, ex officio.

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