Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Odisha - Subsection Section 68(4) in The Orissa Dental Council Rules, 1969 (4)examining and reporting on, for the consideration of the State Council, any appeal against the order of the Registrar rejecting an application for registration [Section 35 (3)] ;
