Section 3(2)(e) in The West Bengal Advocates Welfare Fund Act, 1991.

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(e) in The West Bengal Advocates Welfare Fund Act, 1991.

(e)all fees for application for membership of the Fund under section 18 and all sums on account of annual subscription to the Fund and all interest on the arrears of annual subscription to the Fund under section 19;

(ea)[ all sums collected by way of sale of stamps imder sub-section (3a) of section 25A.] [Inserted by Act No. 15 of 2012, dated 2.8.2012.]

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State of West Bengal - Subsection

Section 3(2)(e) in The West Bengal Advocates Welfare Fund Act, 1991.