Bombay High Court
Raj Process Equipments And Systmes Pvt ... vs Honest Derivatives Pvt Ltd Through Vice ... on 15 July, 2019
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
1 71 wp7520-19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 7520 OF 2019
Raj Process Equipments & Systems Pvt. ...Petitioners
Ltd. & Ors.
Versus
Honest Derivatives Pvt. Ltd. ...Respondent
.......
Mr. A.A.Yadkikar, Advocate for the Petitioners.
Mr. Sandeep Ghorde Patil, Advocate for the Respondent.
.......
CORAM : RAVINDRA V. GHUGE, J.
DATE : 15-07-2019. PER COURT : 01. This matter has been heard extensively on
3.7.2019, 8.7.2019 and 9.7.2019.
02. Considering the issue involved, I am requesting Mr. V.D. Sapkal, the learned Advocate to assist the Court as amicus curiae in this matter. The learned Advocate for the petitioners shall extend his co-operation by supplying the copy of the petition-paper book and all the Judgments cited by the rival sides in this proceedings to Mr. Sapkal, at the earliest.
03. List this matter at 2.30 PM on 25.7.2019 as part ::: Uploaded on - 17/07/2019 ::: Downloaded on - 18/07/2019 00:15:13 ::: 2 71 wp7520-19 heard and for advancing further submissions.
[RAVINDRA V. GHUGE] JUDGE Dahibhate/-
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