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Supreme Court - Daily Orders

Sankaranaratana Swamy Devasthanam vs P.S.Chadrasekara Raja on 16 November, 2021

Bench: Hemant Gupta, V. Ramasubramanian

     ITEM NO.103                               COURT NO.11                 SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   2671/2013

     SANKARANARATANA SWAMY DEVASTHANAM                                    Appellant(s)

                                                     VERSUS

     P.S.CHADRASEKARA RAJA                                                Respondent(s)

     Date : 16-11-2021 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Appellant(s)                  Mr. V. Prabhakar, Adv.
                                       Ms. Jyoti Parasher, Adv.
                                       Mr. R. Chandrachud, AOR

     For Respondent(s)                 Mr.   K. Ramamoorthy, Sr. Adv.
                                       Mr.   M. A. Chinnasamy, AOR
                                       Ms.   C. Rubavathi, Adv.
                                       Mr.   M. Veeraragavan, Adv.
                                       Ch.   Leela Sarveswar, Adv.
                                       Mr.   P. Rajaram, Adv.
                                       Mr.   V. Senthil Kumar, Adv.
                                       Mr.   Kulwant Singh Narwal, Adv.
                                       Mr.   Venkatasamy, Adv.

                                        Mr. K. V. Vijayakumar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The learned counsel for the parties seek some time to explore the possibility of an amicable settlement.

List after four weeks.




     (JAYANT KUMAR ARORA)                                             (RENU BALA GAMBHIR)
       COURT MASTER                                                      COURT MASTER
Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2021.11.17
14:35:52 IST
Reason: