Supreme Court - Daily Orders
Sankaranaratana Swamy Devasthanam vs P.S.Chadrasekara Raja on 16 November, 2021
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.103 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2671/2013
SANKARANARATANA SWAMY DEVASTHANAM Appellant(s)
VERSUS
P.S.CHADRASEKARA RAJA Respondent(s)
Date : 16-11-2021 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr. V. Prabhakar, Adv.
Ms. Jyoti Parasher, Adv.
Mr. R. Chandrachud, AOR
For Respondent(s) Mr. K. Ramamoorthy, Sr. Adv.
Mr. M. A. Chinnasamy, AOR
Ms. C. Rubavathi, Adv.
Mr. M. Veeraragavan, Adv.
Ch. Leela Sarveswar, Adv.
Mr. P. Rajaram, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. Kulwant Singh Narwal, Adv.
Mr. Venkatasamy, Adv.
Mr. K. V. Vijayakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the parties seek some time to explore the possibility of an amicable settlement.
List after four weeks.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2021.11.17
14:35:52 IST
Reason: