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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(5) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(5)Notwithstanding anything contained in the relevant State Acts, rules or any existing instructions of the State Government, the provisions made under clause (v) of sub-section (2) shall prevail.