Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(b) in Punjab State Aid to Industries Act, 1935

(b)the Director of Industries, [Punjab] [Substituted for the words 'East Punjab' - which had been inserted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order of 1948 - by the Adaptation of Laws Orders, 1950.];