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[Cites 0, Cited by 0] [Section 79A] [Entire Act]

State of Maharashtra - Subsection

Section 79A(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(2)The Water Management and Sanitation Committee shall have and exercise, in relation to the subject of water conservation, preservation, utilisation, drinking water supply and sanitation, all the powers which the Subjects Committee has and exercises in relation to the subjects allocated to it, by or under the provisions of Act.]