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State of Uttarakhand - Section

Section 8 in Uttaranchal Judicial Service Rules, 2005

8. Academic qualifications.

- A candidate for direct recruitment to the Service be-
(a)a Bachelor of Law from a University established by law in Uttaranchal or by other University of India recognized for this purpose by the Governor;
(b)must possess thorough knowledge of Hindi in Devnagri script;
(c)Basic knowledge of Computer operation.