Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(5) in The Haryana Development and Regulation of Urban Areas Rules, 1976 (5)[ Deleted.] [Delete vide Haryana Government Gazetted Notification No. GSR-53/H.A.8/75/S-24/87 dated 16.6.1987.]
