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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Jharkhand - Subsection

Section 173(3) in Bihar Education Code, 1961

(3)The Principal shall determine the number of volumes that may be taken out at one time by members of the staff and by students, respectively. He shall also determine, if necessary, the kind of books that shall be issued to students.(R. & O. page 305.)