Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Constitution Article Section 6 in THE CONSTITUTION (FIFTEENTH AMENDMENT) ACT, 1963 6. Amendment of Article 224.- In Article 224 of the Constitution, in clause (3) for the words "sixty years", the words "sixty-two years" shall be substituted.
