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[Cites 0, Cited by 0] [Section 33(13)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(13)(c) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(c)that the place or building can no longer be safely used for the purpose for which the licence was granted.