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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2)(d) in Panjab University Act, 1947

(d)the appointment of Fellows and others to be members of Boards of Studies, and the procedure of such boards and the quorum of members to be required for the transaction of business;