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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(b) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(b)wrongfully obtains possession of, or retains any property, documents or books of accounts of such religious institution and endowment, or wilfully withholds or fails to furnish or deliver to the Commissioner or any other person authorised by him in this behalf; or