Rajasthan High Court - Jodhpur
M/S Digjam Fabrics vs Reg.Dir. E.S.I.C. Jaipur And Ors on 15 May, 2023
Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 817/2007
M/s Digjam Fabrics
----Appellant
Versus
Reg.dir. E.s.i.c. Jaipur And Ors
----Respondent
Connected With
S.B. Civil Misc. Appeal No. 868/2007
M/s Digvijay Textiles
----Appellant
Versus
Reg.dir.,e.s.i.c. Jaipur And Ors
----Respondent
For Appellant(s) : Dr. Shailendra Kala
For Respondent(s) : None Present
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Order 15/05/2023 mDr nksuksa izdj.k dks S.B. Civil Misc. Appeal No. 867/2007 ds lkFk layXu dj fnukad 8-07-2023 dks lwphc) fd;k tk,A (YOGENDRA KUMAR PUROHIT),J 190-191-GauravG/-
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