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[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 41 in The Sikh Gurdwaras Act, 1925

41. Control of Sikh Gurdwaras.

- The management of every Notified Sikh Gurdwara shall be administered by the committee [* * *] [The words [or a local committee] inserted by Punjab Act 11 of 1944, Section 5 and omitted by Punjab Act 53 of 1953, Section 6.] constituted thereof, the Board and the [Commission] [Substituted for the word " Commissioner" by ibid.] in accordance with the provisions of this Part.