Section 13(1)(c) in The U.P. Cement Control Order, 1973

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1)(c) in The U.P. Cement Control Order, 1973

(c)take or cause to be taken, extracts from or copies of any documents showing transactions relating to such contravention which are produced before him;

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State of Uttar Pradesh - Subsection

Section 13(1)(c) in The U.P. Cement Control Order, 1973