Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 234] [Entire Act] Union of India - Subsection Section 234(23) in The Coal Mines Regulations, 2011 (23)A copy of the entries made in the book referred under this regulation shall be sent to the Regional Inspector within 24 hours of making the entry.
