Delhi High Court - Orders
Satyapal Singh vs Presiding Officer P.O.L.C. & Anr on 11 November, 2022
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6862/2002
SATYAPAL SINGH ..... Petitioner
Through: Ms. Sonika Gill, Advocate.
versus
PRESIDING OFFICER P.O.L.C. & ANR. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 11.11.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
C.M. No. 20145/2019 (for restoration) & C.M. No. 20146/2019 (condonation of 1880 days' delay in filing restoration application) Issue notice to the non-applicants by all permissible modes, returnable on 10.04.2023.
VIKAS MAHAJAN, J NOVEMBER 11, 2022 kd Signature Not Verified Digitally Signed By:ARUNA KANWAR Signing Date:15.11.2022 17:17:49