Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 247 in The General Rules (Civil), 1986 247. Register of out-turn of copyists. - The Head Copyist shall note down the words copied by each copyist in column No. 20 of register No. 11 and weekly work out the average and shall place the register before the officer-in-charge for inspection at end of each month.
