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State of Haryana - Section

Section 10 in Haryana Essential Services Maintenance Act, 1974

10. Repeal.

- The East Punjab Essential Services (Maintenance) Act, 1947, (East Punjab Act, 13 of 1947), in its application to the State of Haryana, is hereby repealed.[Section 4-A inserted by Haryana Act No. 12 of 1981.]