Supreme Court - Daily Orders
The Commissioner Of Income Tax- 12 vs M/S. Pheroza Framoroze & Co. on 26 September, 2016
Bench: R.K. Agrawal, L. Nageswara Rao
ITEM NO.20 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15240/2016
(Arising out of impugned final judgment and order dated 20/07/2009
in ITAL No. 1019/2009 passed by the High Court of Bombay)
THE COMMISSIONER OF INCOME TAX- 12 Petitioner(s)
VERSUS
M/S. PHEROZA FRAMOROZE & CO. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 26/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. N.K. Kaul,ASG
Ms. Vimla Sinha,Adv.
Mr. Samar Singh,Adv.
Mrs. Anil Katiyar,Adv.
Mr. Samar Kachwaha,Adv.
Mr. Deepak Joshi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NARENDRA PRASAD) (SNEH BALA MEHRA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.09.27 15:47:04 IST Reason: